Allahabad High Court
Lal Ji & Ors. vs State Of U.P. on 1 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 419 of 2011 Petitioner :- Lal Ji & Ors. Respondent :- State Of U.P. Petitioner Counsel :- Sampurnanand Shukla,Anubhav Chandra,B N Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next month.
Order Date :- 1.11.2011 RS.