Allahabad High Court
Hakeem Naseem-Ur-Rahman And ... vs State Of U.P. And Others on 1 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 30779 of 2011 Petitioner :- Hakeem Naseem-Ur-Rahman And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- J.J. Munir Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List after four weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 1.11.2011 SRY