Allahabad High Court
Shiv Prasad vs State Of U.P. & Ors on 1 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2951 of 2010 Petitioner :- Shiv Prasad Respondent :- State Of U.P. & Ors Petitioner Counsel :- S.K. Upadhyay Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Admit.
Issue notice.
Summon the lower court's record.
Chief Judicial Magistrate, Sultanpur, is directed to issue bailable warrant against the respondent nos. 2, 3 and 4 with a direction to appear before this Court on 13.12.2011.
List on 13.12.2011.
Order Date :- 1.11.2011 RS.