Allahabad High Court
Karam Chandra vs State Of U.P. on 1 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 104 of 2011 Petitioner :- Karam Chandra Respondent :- State Of U.P. Petitioner Counsel :- Vijay Kumar Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next month.
Order Date :- 1.11.2011 RS.