Allahabad High Court
Raja Singh @ Anoop Kumar Singh vs State Of U.P. on 1 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1938 of 2010 Petitioner :- Raja Singh @ Anoop Kumar Singh Respondent :- State Of U.P. Petitioner Counsel :- Ravi Shanker Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next cause list showing the name of Sri Raghvendra Kumar Singh-II, Advocate, as counsel for the complainant.
Order Date :- 1.11.2011 RS.