Allahabad High Court
Harish Chandra vs Mandi Director on 1 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 12060 of 1993 Petitioner :- Harish Chandra Respondent :- Mandi Director Petitioner Counsel :- K.A. Qayyum,M.K. Tewari Respondent Counsel :- B.D. Mandhyan,B.P.S. Patel,S.C.,Satish Mandhyan Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that he has filed supplementary affidavit on 26.10.2010. The same is not on record. The office is directed to place the same on record and list again.
Order Date :- 1.11.2011 OP