Allahabad High Court
Raj Narayan Tiwari And Anr. vs Smt. Santosh Tiwari Alias Ritu ... on 31 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 261 of 2011 Petitioner :- Raj Narayan Tiwari And Anr. Respondent :- Smt. Santosh Tiwari Alias Ritu Tiwari And Others Petitioner Counsel :- Birendra Singh,H.K. Shukla Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 and 2 returnable at an early date. The applicants may take steps to serve the respondent nos. 1 and 2 within 10 days by registered post.
Put up on 19.7.2011 as fresh.
Order Date :- 31.5.2011 OP