Allahabad High Court
Smt. Chandra Kali & Another vs State Of U.P. & Another on 31 May, 2011
Bench: Shri Narayan Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- U/S 482/378/407 No. - 2646 of 2011 Petitioner :- Smt. Chandra Kali & Another Respondent :- State Of U.P. & Another Petitioner Counsel :- R.K.Singh,Vishwas Shukla Respondent Counsel :- Govt. Advocate Hon'ble Shri Narayan Shukla,J.
List has been revised.
None appears on behalf of the petitioners.
The petition, under section 482 Cr.P.C., is dismissed for non-prosecution.
Order Date :- 31.5.2011 S.A.A.Rizvi