Allahabad High Court
Ganga Prasad vs State Of U.P. on 31 May, 2011
Bench: Uma Nath Singh, Vedpal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1905 of 2008 Petitioner :- Ganga Prasad Respondent :- State Of U.P. Petitioner Counsel :- Jai Pal Singh Respondent Counsel :- G.A. Hon'ble Uma Nath Singh,J.
Hon'ble Vedpal,J.
Dismissed vide our order of date passed on separate sheets attached with Crl. Appeal No.1644 of 2008.
Order Date :- 31.5.2011 A. Katiyar