Ganga Prasad vs State Of U.P.

Citation : 2011 Latest Caselaw 2219 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Ganga Prasad vs State Of U.P. on 31 May, 2011
Bench: Uma Nath Singh, Vedpal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1905 of 2008
 

 
Petitioner :- Ganga Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jai Pal Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Vedpal,J.

Dismissed vide our order of date passed on separate sheets attached with Crl. Appeal No.1644 of 2008.

Order Date :- 31.5.2011 A. Katiyar