Allahabad High Court
Vikas Jaiswal And Others vs State Of U.P. & Another on 31 May, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- APPLICATION U/S 482 No. - 41470 of 2010 Petitioner :- Vikas Jaiswal And Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Yogendra Pati Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Shri Kant Tripathi,J.
Heard learned counsel for the applicants and learned AGA for the respondent no.1.
The applicants are granted three days' time to deposit bank draft in compliance of the order dated 29.1.2011.
The application for extension of time is disposed of.
Order Date :- 31.5.2011 rkg