Allahabad High Court
State Of U.P. Thru Secy. Sec. ... vs Anil Kumar Misra & Anr. ( S/S ... on 31 May, 2011
Bench: Pradeep Kant, Vedpal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- SPECIAL APPEAL No. - 430 of 2007 Petitioner :- State Of U.P. Thru Secy. Sec. Education & 3 Ors. Respondent :- Anil Kumar Misra & Anr. ( S/S 6420/1999 ) Petitioner Counsel :- Standing Counsel Respondent Counsel :- O.P.M. Tripathi,Dr L.P.Misra Hon'ble Pradeep Kant,J.
Hon'ble Vedpal,J.
Allowed.
For orders, see our order of date passed on separate sheets and placed on the record of Special Appeal No. 633 (S/B) of 2006.
Order Date :- 31.5.2011 LN/-