Allahabad High Court
Om Prakash vs Ram Saran And Anr. on 30 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 32115 of 2011 Petitioner :- Om Prakash Respondent :- Ram Saran And Anr. Petitioner Counsel :- Rajesh Gupta Hon'ble Rajes Kumar,J.
Learned Standing Counsel accepts notice on behalf of respondent no. 3. Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioner may take steps to serve the respondents within a week.
List in the week commencing 25.7.2011.
Order Date :- 30.5.2011 OP