Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Ramjhari Singh & Others on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1868 of 2002 Petitioner :- United India Insurance Co. Ltd. Respondent :- Smt. Ramjhari Singh & Others Petitioner Counsel :- Ashok Kr. Srivastava,Saral Srivastava Respondent Counsel :- Jai Ram Singh,A.Singh,Ram Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for the respondents has filed six copies of the paper book. It is taken on record.
Order Date :- 30.5.2011 NS