Allahabad High Court
Virendra Kumar Mishra vs State Of U.P. And Others on 30 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 29187 of 2011 Petitioner :- Virendra Kumar Mishra Respondent :- State Of U.P. And Others Petitioner Counsel :- C.P. Gupta Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter aaffidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Any action taken during this period shall abide by final orders to be passed by this Court.
Order Date :- 30.5.2011 SRY