Allahabad High Court
State Of U.P. vs M/S. The Coromandal Engineering ... on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 143 of 1998 Petitioner :- State Of U.P. Respondent :- M/S. The Coromandal Engineering Co. Ltd.Now Petitioner Counsel :- V. Pratap,S.C. Respondent Counsel :- P.N. Tripathi,R.B. Singhal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Standing Counsel filed an application to grant a month's time to file paper book.
The application is allowed. Standing Counsel is granted a month'stime to file the paper book.
Order Date :- 30.5.2011 NS