Allahabad High Court
National Insurance Company Ltd. vs Smt. Sadhana Srivastava & Others on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 27 of 1999 Petitioner :- National Insurance Company Ltd. Respondent :- Smt. Sadhana Srivastava & Others Petitioner Counsel :- Arvind Kumar Respondent Counsel :- M.K. Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for the appellant is granted a week's further time to deposit the cost.
Order Date :- 30.5.2011 NS