Allahabad High Court
Ram Niwas vs Additional District Judge, ... on 27 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 31601 of 2011 Petitioner :- Ram Niwas Respondent :- Additional District Judge, Ct.No.10 And Others Petitioner Counsel :- Vishwa Pratap Singh Respondent Counsel :- Rahul Sahai Hon'ble Rajes Kumar,J.
As prayed, put up on 12.7.2011 as fresh. It is made clear that the Court has not entertained the petition.
Order Date :- 27.5.2011 OP