Allahabad High Court
Laxman vs Haribans Singh And Others on 27 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 64823 of 2009 Petitioner :- Laxman Respondent :- Haribans Singh And Others Petitioner Counsel :- V.M. Tripathi,C.K. Jha Respondent Counsel :- D.S. Yadav Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 27.5.2011 OP