Allahabad High Court
Smt. Vandana Gupta vs Siddh Nath And Others on 27 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 32387 of 2010 Petitioner :- Smt. Vandana Gupta Respondent :- Siddh Nath And Others Petitioner Counsel :- Vishnu Gupta Respondent Counsel :- S.C.,D.P.Singh,Swati Agrawal Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 27.5.2011 OP