Allahabad High Court
Constable 838 C.P. Raj Veer Singh vs State Of U.P. & Others on 26 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 31422 of 2011 Petitioner :- Constable 838 C.P. Raj Veer Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Satya Prakash Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up this matter on Monday, as fresh case, before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.
Order Date :- 26.5.2011 SRY