Allahabad High Court
Surendra Kumar Patel And Others vs Allahabad Bank And Others on 26 May, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 31159 of 2011 Petitioner :- Surendra Kumar Patel And Others Respondent :- Allahabad Bank And Others Petitioner Counsel :- Harsh Vikram,D.V. Jaiswal Respondent Counsel :- C.S.C.,Illegible Hon'ble Dilip Gupta,J.
Sri P.N. Tripathi appears for respondent No.1. Learned Standing Counsel appears for respondent Nos. 2 and 3.
The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 8th August, 2011.
The amount of recovery charges paid by the petitioner in the meantime shall be subject to the decision of the writ petition.
Order Date :- 26.5.2011 SK