Allahabad High Court
The New India Assurance Co. Ltd., ... vs Mohd. Naki And Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1515 of 2000 Petitioner :- The New India Assurance Co. Ltd., Bulandshahr Respondent :- Mohd. Naki And Others Petitioner Counsel :- Rakesh Bahadur Respondent Counsel :- Y.S.Bohra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 26.5.2011 NS