Allahabad High Court
Nikhilesh Kumar Mishra vs Smt. Jaya Mishra on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 372 of 2009 Petitioner :- Nikhilesh Kumar Mishra Respondent :- Smt. Jaya Mishra Petitioner Counsel :- R.S. Mishra Respondent Counsel :- D.K. Mishra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The respondent has filed an application for correction of the order dated 8.1.2010 which is affixed in the memo of appeal. In this order, First Appeal mentioned is 370 of 2009.
Office will list this appeal along with First Appeal No. 370 of 2009 in the next cause list.
Order Date :- 26.5.2011 NS