Allahabad High Court
Smt. Abha Mishra vs Union Of India And Others on 26 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 31194 of 2011 Petitioner :- Smt. Abha Mishra Respondent :- Union Of India And Others Petitioner Counsel :- Ratnakar Upadhyaya Respondent Counsel :- A.S.G.I.,Prashant Mathur Hon'ble V.K. Shukla,J.
Sri R.B. Singhal, Senior Advocate, assisted by Sri Ajit Singh, Advocate, has accepted notice on behalf of respondent Nos.1 and 2. Sri Prashant Mathur, Advocate, has entered appearane on behalf of respondent Nos. 3 and 4.
Each one of the respondents is grnated eight weeks' time to file counter afidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 26.5.2011 SRY