Allahabad High Court
Radhey Shyam & Another vs Ajbul @ Akbar & Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 C.M. Correction Application No.139162 of 2011 IN Case :- FIRST APPEAL FROM ORDER No. - 1482 of 2011 Petitioner :- Radhey Shyam & Another Respondent :- Ajbul @ Akbar & Others Petitioner Counsel :- J.K. Chakraborty,Dilip Kumar Kesharwani Respondent Counsel :- P.S. Pundir Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
In this case, an interim order was passed on 15.4.2011. In the interim order, the date of the award has been wrongly mentioned. The appellant has filed a correction application for the same.
The correction application is allowed. In the order, the word 'award dated 30.11.2010' may be read in place of word 'award dated 3.1.2010'.
Order Date :- 26.5.2011 NS