Allahabad High Court
Tapan Kumar vs Durgesh Nandan Vashishth on 26 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 31255 of 2011 Petitioner :- Tapan Kumar Respondent :- Durgesh Nandan Vashishth Petitioner Counsel :- Birendra Pratap Singh Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that the matter may be listed in the next cause list.
List this matter in the month of July, 2011. It is made clear that this Court has not entertained the petition.
Order Date :- 26.5.2011 OP