Allahabad High Court
General Manager, U.P. State Sugar ... vs M/S Lal & Kumar Humayunpur Nartoli ... on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 853 of 2001 Petitioner :- General Manager, U.P. State Sugar Corpn., & Others Respondent :- M/S Lal & Kumar Humayunpur Nartoli & Others Petitioner Counsel :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava Respondent Counsel :- H.N. Singh,S R Verma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the adjournment slip of counsel for the appellants.
Order Date :- 26.5.2011 NS