Allahabad High Court
Radhika Rawat vs Maisi Noel And Another on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 30601 of 2011 Petitioner :- Radhika Rawat Respondent :- Maisi Noel And Another Petitioner Counsel :- Nazia Ilyas Hon'ble Rajes Kumar,J.
As prayed, two weeks time is allowed to explain the delay.
List in the month of July, 2011.
Order Date :- 25.5.2011 OP