Allahabad High Court
Smt. Shailja vs Sri Puneet Kumar Gupta on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 9846 of 2011 Petitioner :- Smt. Shailja Respondent :- Sri Puneet Kumar Gupta Petitioner Counsel :- Amit Kumar Dixit,Jai Narain Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 25.5.2011 OP