Allahabad High Court
Zila Sahkari Bank Saadipur & ... vs Smt. Vidya Devi & Others on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2619 of 2003 Petitioner :- Zila Sahkari Bank Saadipur & Another Respondent :- Smt. Vidya Devi & Others Petitioner Counsel :- Manoj Kumar Respondent Counsel :- Arvind Kumar,R.P. Umrao,Smt. Anita Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The case is listed under Chapter XIII Rule 3. The respondents have not filed the paper book. They will not be permitted to refer to any evidence or document without leave of the Court.
Order Date :- 25.5.2011 NS