Allahabad High Court
Smt. Nisha Gupta vs Sanjay Gupta on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 482 of 2010 Petitioner :- Smt. Nisha Gupta Respondent :- Sanjay Gupta Petitioner Counsel :- Mohd. Naushad Siddiqui Respondent Counsel :- P.K. Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
In case the amount has been deposited by the respondent before the Court below in pursuance of the impugned decree then the appellant would be entitlede to lift the same.
Order Date :- 25.5.2011 NS