Allahabad High Court
Kandhai Lal @ Kamlesh vs The Distt. Magistrate, Lakhimpur ... on 25 May, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 3555 of 2011 Petitioner :- Kandhai Lal @ Kamlesh Respondent :- The Distt. Magistrate, Lakhimpur Kheri & Ors. Petitioner Counsel :- Ram Lakhan Vishwakarma Respondent Counsel :- C.S.C Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
C.M.Application No. 43650 of 2011: Application for modification of order dated 16.4.2011.
This is an application against the final order dated 16.4.2011, which is not maintainable in view of the settled law reported in AIR 1987 SC 943 State of U.P. vs. Brahm Datt Sharma and another.
Accordingly, the application stands rejected.
Order Date :- 25.5.2011 Rizvi