Allahabad High Court
Rajendra Kumar vs State Of U.P. on 25 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13503 of 2011 Petitioner :- Rajendra Kumar Respondent :- State Of U.P. Petitioner Counsel :- R.P. Kanaujiya Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks' time to file counter affidavit.
List there after.
Order Date :- 25.5.2011 Gss