Allahabad High Court
Smt. Dropati Devi vs U.P. Avas Vikas Parishad And ... on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 9127 of 2011 Petitioner :- Smt. Dropati Devi Respondent :- U.P. Avas Vikas Parishad And Another Petitioner Counsel :- S.N. Pandey,A.K. Pandey Respondent Counsel :- Madan Mohan,Shri Kant Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 25.5.2011 OP