Smt. Dropati Devi vs U.P. Avas Vikas Parishad And ...

Citation : 2011 Latest Caselaw 2010 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Smt. Dropati Devi vs U.P. Avas Vikas Parishad And ... on 25 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 9127 of 2011
 

 
Petitioner :- Smt. Dropati Devi
 
Respondent :- U.P. Avas Vikas Parishad And Another
 
Petitioner Counsel :- S.N. Pandey,A.K. Pandey
 
Respondent Counsel :- Madan Mohan,Shri Kant
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 25.5.2011 OP