Allahabad High Court
Subhash Nath Tiwari vs Suresh And Others on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 26932 of 2011 Petitioner :- Subhash Nath Tiwari Respondent :- Suresh And Others Petitioner Counsel :- Ashwani K. Misra Respondent Counsel :- R.C. Kushwaha Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 152957 OF 2011.
In the order dated 10.5.2011, paragraph-3 is substituted by the following paragraph:-
"Till the next date of listing, the operation of the order dated 29.4.2011 passed by the Additional District Judge, Court No. 15, Deoria in Civil Revision No. 150 of 2010, Suresh Vs. Sampurna Nath Tiwarii and the order dated 16.8.1980, passed in Original Suit No. 684 of 1980 shall remain stayed and the parties shall maintain status quo as on today".
The application is disposed of.
Order Date :- 25.5.2011 OP