Allahabad High Court
Rajesh Kumar Dubey vs Smt. Pushpa Lata Dubey on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 316 of 2006 Petitioner :- Rajesh Kumar Dubey Respondent :- Smt. Pushpa Lata Dubey Petitioner Counsel :- A.P. Tewari,S.S. Tripathi Respondent Counsel :- Sapan Kumar Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the joint request of counsel for the parties, list this case on 5.7.2011.. The parties may be present on that date.
Order Date :- 25.5.2011 NS