Allahabad High Court
Kedar And Another vs Smt. Shanti Devi And Another on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 30634 of 2011 Petitioner :- Kedar And Another Respondent :- Smt. Shanti Devi And Another Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioners may take steps to serve the respondents within a week by registered post.
List in the week commencing 18.7.2011.
Till the next date of listing, the proceeding of the suit may go on but the final order may not be passed.
Order Date :- 25.5.2011 OP