Allahabad High Court
Smt. Veena Singh vs Sudhir Kumar Singh on 25 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 123 of 2011 Petitioner :- Smt. Veena Singh Respondent :- Sudhir Kumar Singh Petitioner Counsel :- Om Prakash Mishra Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 25.5.2011 OP