Smt. Veena Singh vs Sudhir Kumar Singh

Citation : 2011 Latest Caselaw 1994 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Smt. Veena Singh vs Sudhir Kumar Singh on 25 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 123 of 2011
 

 
Petitioner :- Smt. Veena Singh
 
Respondent :- Sudhir Kumar Singh
 
Petitioner Counsel :- Om Prakash Mishra
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 25.5.2011 OP