Allahabad High Court
The New India Assurance Co.Ltd. vs Saurabh Agarwal & Another on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 519 of 1997 Petitioner :- The New India Assurance Co.Ltd. Respondent :- Saurabh Agarwal & Another Petitioner Counsel :- Amresh Sinha Respondent Counsel :- Madhav Jain,Anil Kumar Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the parties.
Order Date :- 24.5.2011 NS