Neetu Gupta vs Vineet Kumar Gupta

Citation : 2011 Latest Caselaw 1962 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Neetu Gupta vs Vineet Kumar Gupta on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 183 of 2011
 

 
Petitioner :- Neetu Gupta
 
Respondent :- Vineet Kumar Gupta
 
Petitioner Counsel :- Bhanu Prakash Singh
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011 OP