Allahabad High Court
Neetu Gupta vs Vineet Kumar Gupta on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 183 of 2011 Petitioner :- Neetu Gupta Respondent :- Vineet Kumar Gupta Petitioner Counsel :- Bhanu Prakash Singh Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP