Allahabad High Court
Smt. Manju Devi vs Sanjay Kumar on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 100 of 2011 Petitioner :- Smt. Manju Devi Respondent :- Sanjay Kumar Petitioner Counsel :- Sanjay Kumar Singh,Avinash Jaiswal Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP