Allahabad High Court
Vikram vs State Of U.P. on 24 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13476 of 2011 Petitioner :- Vikram Respondent :- State Of U.P. Petitioner Counsel :- Vikas Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks' time to file counter affidavit.
List thereafter.
Order Date :- 24.5.2011 Gss