Allahabad High Court
Nanak Chand vs Dori Lal And Others on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 195 of 2011 Petitioner :- Nanak Chand Respondent :- Dori Lal And Others Petitioner Counsel :- Sumit Pandey,Mahesh Kumar Srivastava Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP