Allahabad High Court
Ram Kishan vs Habib And Others on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 23404 of 2011 Petitioner :- Ram Kishan Respondent :- Habib And Others Petitioner Counsel :- J.P.S. Chauhan Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP