Allahabad High Court
Sharmila Verma vs Santosh Kumar Gupta on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 185 of 2011 Petitioner :- Sharmila Verma Respondent :- Santosh Kumar Gupta Petitioner Counsel :- Dhirendra Pratap Singh Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP