Sharmila Verma vs Santosh Kumar Gupta

Citation : 2011 Latest Caselaw 1944 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Sharmila Verma vs Santosh Kumar Gupta on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 185 of 2011
 

 
Petitioner :- Sharmila Verma
 
Respondent :- Santosh Kumar Gupta
 
Petitioner Counsel :- Dhirendra Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011 OP