Allahabad High Court
Deep Chand Kushwaha vs State Of U.P. on 24 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13482 of 2011 Petitioner :- Deep Chand Kushwaha Respondent :- State Of U.P. Petitioner Counsel :- Anand Pal Singh,H.C. Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As requested by learned AGA put up this case as unlisted on 26.5.2011.
Order Date :- 24.5.2011 Gss