Parveen Bano vs Javed And Another

Citation : 2011 Latest Caselaw 1938 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Parveen Bano vs Javed And Another on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 244 of 2011
 

 
Petitioner :- Parveen Bano
 
Respondent :- Javed And Another
 
Petitioner Counsel :- Sanjay Singh Sengar
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 1 returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 18.7.2011.

Till the next date of listing, the further proceeding in marriage petition no. 19 of 2011 (Javed Vs. Smt. Parveen) pending in the court of Civil Judge (Junior Division), Orai at Jalaun shall remain stayed.

Order Date :- 24.5.2011 OP