Allahabad High Court
Parveen Bano vs Javed And Another on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 244 of 2011 Petitioner :- Parveen Bano Respondent :- Javed And Another Petitioner Counsel :- Sanjay Singh Sengar Hon'ble Rajes Kumar,J.
Issue notice to respondent no. 1 returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.
List in the week commencing 18.7.2011.
Till the next date of listing, the further proceeding in marriage petition no. 19 of 2011 (Javed Vs. Smt. Parveen) pending in the court of Civil Judge (Junior Division), Orai at Jalaun shall remain stayed.
Order Date :- 24.5.2011 OP