Allahabad High Court
Asha Devi vs Jiya Lal @ Nanhey on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 33 of 2011 Petitioner :- Asha Devi Respondent :- Jiya Lal @ Nanhey Petitioner Counsel :- C.P. Srivastava Respondent Counsel :- Birendra Kumar Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP