Allahabad High Court
Smt. Pallavi Gupta vs State Of U.P. & Another on 24 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 56 of 2011 Petitioner :- Smt. Pallavi Gupta Respondent :- State Of U.P. & Another Petitioner Counsel :- Dharmendra Dhar Dubey Hon'ble Rajes Kumar,J.
List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 24.5.2011 OP