Allahabad High Court
State Of U.P. vs Baij Nath Prasad on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 299 of 1997 Petitioner :- State Of U.P. Respondent :- Baij Nath Prasad Petitioner Counsel :- S.C. Respondent Counsel :- C.B.Gupta,Rajendra Prasad Mishra,S. Rai,S.N.Srivastava,Vijay Kumar Rai,Vinod Kuamr Rai Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 23.5.2011. The case is listed under Chapter XIII Rule 3. The respondent has not filed paper book. He will not be permitted to refer to any evidence or document without leave of the Court Order Date :- 24.5.2011 NS